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[Cites 0, Cited by 0] [Section 45DD] [Entire Act]

State of Odisha - Subsection

Section 45DD(i) in The Wild Life (Protection) (Orissa) Rules, 1974

(i)for any case of death or injury caused a reserve forest, sanctuary, National Park/Game Reserve or inside a closed area if the entry of the human being thereto was not legally authorised;