Section 2(4)(b) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(b)dearness pay or the like if any, which may be admissible to the officer at the time of retirement or death ;

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