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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(1)(l) in Rajasthan Special Investment Regions Act, 2016

(l)all suits, prosecutions and other legal proceedings instituted by, for, or against the Trust may be continued or instituted by, for, or against the Regional Development Authority;