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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(5) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(5)The Finance Committee shall meet at least thrice in a year to examine the accounts, the progress of expenditure and all new proposals involving fresh expenditure in the light of the budgetary provisions available.