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State of Odisha - Section

Section 9 in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

9. The ship should be removed from the Paradip Port within 30 days from the date of sale. During this time the ship should be kept manned by certificated master, certificated officers and certificated Engineers plus an adequate number of crew. These arrangements should be made by the Buyer.