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State of Gujarat - Section

Section 6 in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

6. Decisions on questions relating to pension.- :-

If there is any doubt or dispute as to whether a person is entitled to pension or as to the amount of pension or as to the period for which he shall be entitled to pension under this Act, the matter shall be referred to the State Government and its decision shall be final.