Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] State of Himachal Pradesh - Subsection Section 41(1)(c) in Himachal Pradesh Waqf Rules, 2016 (c)one person from amongst Muslims by the State Government from amongst the officers of the State Government not below the rank of Joint Secretary.