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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(4) in The M.P. Gram Sabha (Audit) Rules, 2001

(4)After receiving the Audit Report from Gram Vikas Samiti, the Gram Sabha shall place the Audit Report before the next meeting of the Gram Sabha.