State of Gujarat - Act
Gujarat State Guarantees (Amendment) Act, 1964
GUJARAT
India
India
Gujarat State Guarantees (Amendment) Act, 1964
Act 25 of 1964
- Published on 13 October 1964
- Not commenced
- [This is the version of this document from 13 October 1964.]
- [Note: The original publication document is not available and this content could not be verified.]
An Act further to amend the Gujarat State Guarantees Act, 1963.It is hereby enacted in the Fifteenth Year of the Republic of India as follows:-* (Received the assent of the Governor on 13th October, 1964 and published in the "Gujarat Government Gazette" on the 19th October 1964)