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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(xiv) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(xiv)the preparation of an annual budget and its submission for sanction, and the reports and returns which shall be furnished, by a market committee;