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Supreme Court - Daily Orders

S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 15 April, 2025

Bench: J.K. Maheshwari, Aravind Kumar

                                                 1


     ITEM NO.55                         COURT NO.6                 SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).10978-10979/2022

     [Arising out of impugned final judgment and order dated 04-03-2022
     in COMPA No. 8/2014 04-03-2022 in COMPA No. 10/2014 passed by the
     High Court of Karnataka at Bengaluru]

     S M KANNAPPA AUTOMOBILES PVT LTD & ORS.                        Petitioner(s)

                                                VERSUS

     BHUPINDER RAI & ORS.                                           Respondent(s)

     (IA No. 86850/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)

     WITH

     SLP(C) No. 10763-10764/2022 (IV-A)
     (IA No. 85711/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)


     Date : 15-04-2025 These matters were called on for hearing today.


     CORAM :             HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s) : Ms. Pritha Srikumar Iyer, AOR
                         Mr. Dhruv Mehta, Sr. Adv.
                         Mr. Arun Sri Kumar, Adv.
                         Ms. Ishita Jain, Adv.

                                   Mr. Amit Agrawal, AOR
                                   Mr. Rahul Kukreja, Adv.
                                   Mr. Abhikaran Agrawal, Adv.


     For Respondent(s) : Mr. S.S. Naganand, Sr. Adv.
                         Mr. Pai Amit, AOR
                         Mr. Nikhil Pahwa, Adv.
Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2025.04.17
                                   Mr. Amit Agrawal, AOR
16:33:01 IST
Reason:
                                 2



                   Ms. Pritha Srikumar Iyer, AOR
                   Mr. Dhruv Mehta, Sr. Adv.
                   Mr. Arun Sri Kumar, Adv.
                   Ms. Ishita Jain, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

1. List on a non-miscellaneous day 12.08.2025.

2. Interim order to continue till the next date of listing.




(GULSHAN KUMAR ARORA)                          (NAND KISHOR)
     AR-CUM-PS                              ASSISTANT REGISTRAR