Supreme Court - Daily Orders
S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 15 April, 2025
Bench: J.K. Maheshwari, Aravind Kumar
1
ITEM NO.55 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).10978-10979/2022
[Arising out of impugned final judgment and order dated 04-03-2022
in COMPA No. 8/2014 04-03-2022 in COMPA No. 10/2014 passed by the
High Court of Karnataka at Bengaluru]
S M KANNAPPA AUTOMOBILES PVT LTD & ORS. Petitioner(s)
VERSUS
BHUPINDER RAI & ORS. Respondent(s)
(IA No. 86850/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
WITH
SLP(C) No. 10763-10764/2022 (IV-A)
(IA No. 85711/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 15-04-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) : Ms. Pritha Srikumar Iyer, AOR
Mr. Dhruv Mehta, Sr. Adv.
Mr. Arun Sri Kumar, Adv.
Ms. Ishita Jain, Adv.
Mr. Amit Agrawal, AOR
Mr. Rahul Kukreja, Adv.
Mr. Abhikaran Agrawal, Adv.
For Respondent(s) : Mr. S.S. Naganand, Sr. Adv.
Mr. Pai Amit, AOR
Mr. Nikhil Pahwa, Adv.
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2025.04.17
Mr. Amit Agrawal, AOR
16:33:01 IST
Reason:
2
Ms. Pritha Srikumar Iyer, AOR
Mr. Dhruv Mehta, Sr. Adv.
Mr. Arun Sri Kumar, Adv.
Ms. Ishita Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. List on a non-miscellaneous day 12.08.2025.
2. Interim order to continue till the next date of listing.
(GULSHAN KUMAR ARORA) (NAND KISHOR)
AR-CUM-PS ASSISTANT REGISTRAR