Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in Companies (Share Capital and Debentures) Rules, 2014 14. Issue of Bonus Shares. - The company which has once announced the decision of its Board recommending a bonus issue, shall not subsequently withdraw the same.
