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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(1)(c) in Tamil Nadu Societies Registration Act, 1975

(c)made under sub-section(4) of section 36- may appeal, if such order is that of-
(i)the Inspector-General of Registration, to the Government ; or
(ii)any other person, to the Inspector-General of Registration.