Gujarat High Court
State Of Gujarat vs Hardik @ Modi Narendrabhai Shukla on 6 March, 2019
Author: V. P. Patel
Bench: V.P. Patel
R/CR.RA/343/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL REVISION APPLICATION NO. 343 of 2018
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STATE OF GUJARAT
Versus
HARDIK @ MODI NARENDRABHAI SHUKLA
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Appearance:
MR KL PANDYA, APP for the Applicant(s) No. 1
MR SAAD AIJAZ KHAN(1769) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE V.P. PATEL
Date : 06/03/2019
ORAL ORDER
Nobody is present on behalf of the respondent. Learned APP, Mr.KL Pandya for the applicant is present and requests for time.
In the interest of justice, time is granted. S.O. to 13.03.2019.
(V. P. PATEL,J) KUMAR ALOK Page 1 of 1