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Gujarat High Court

State Of Gujarat vs Hardik @ Modi Narendrabhai Shukla on 6 March, 2019

Author: V. P. Patel

Bench: V.P. Patel

           R/CR.RA/343/2018                                     ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/CRIMINAL REVISION APPLICATION NO. 343 of 2018

==========================================================
                           STATE OF GUJARAT
                                 Versus
                  HARDIK @ MODI NARENDRABHAI SHUKLA
==========================================================
Appearance:
MR KL PANDYA, APP for the Applicant(s) No. 1
MR SAAD AIJAZ KHAN(1769) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE V.P. PATEL

                                 Date : 06/03/2019

                                   ORAL ORDER

Nobody is present on behalf of the respondent. Learned APP, Mr.KL Pandya for the applicant is present and requests for time.

In the interest of justice, time is granted. S.O. to 13.03.2019.

(V. P. PATEL,J) KUMAR ALOK Page 1 of 1