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Punjab-Haryana High Court

The Punjab State Cooperative Bank ... vs Amarjit Singh And Others on 25 September, 2013

Author: Paramjeet Singh

Bench: Paramjeet Singh

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                          AT CHANDIGARH

                                                              CR No.4951 of 2011
                                                              Date of Decision:25.09.2013.


                  The Punjab State Cooperative Bank Limited

                                                                                ....Petitioner

                                                     Versus


                  Amarjit Singh and others

                                                                              .....Respondents

                  CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH

                  1)           Whether reporters of the local papers may be allowed to
                               see the judgment?
                  2)           To be referred to the Reporters or not?
                  3)           Whether the judgment should be reported in the Digest?


                  Present: Mr. Parminder Singh-I, Advocate,
                           for the petitioner.

                               None for the respondents.

                                        ****

                  PARAMJEET SINGH, J.

Allowed. For reasons see order passed in CR No.4678 of 2011, titled 'The Punjab State Cooperative Bank Limited v. Amarjit Singh and others'.

(Paramjeet Singh) Judge September 25, 2013 parveen kumar Kumar Parveen 2013.10.03 19:00 I attest to the accuracy and integrity of this document High Court, Chandigarh