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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(2) in Jharkhand Tourism Development and Registration Act, 2015

(2)The Government may also by order, direct that all or any of the provisions of Chapter-iv shall not apply to such hotels or institutions, or such class of hotels or institutions, subject to such terms and conditions, if any, as may be specified in the order.