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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(1)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

(b)that any requirement of this Act, or any rules made thereunder have not been complied with in relation to the making of the [Land Use and Development Control Plan] [Substituted by Section 4(j)(ii), ibid for Development Plan.].