- This Act may be called the Northern India Ferries Act, 1878.Local extent. - It extends only to the Uttar Pradesh, Punjab, the [Madhya Pradesh] [Substituted by M.P. Act No. 23 of 1958.], Assam, Delhi and Ajmer.Commencement. - [It shall be in force in such territories in which it was in force immediately before the commencement of the Madhya Pradesh Extension of Laws Act, 1958 (23 of 1958) and shall come into force on the commencement of the said Act, in all such regions of Madhya Pradesh in which it was not in force before such commencement.] [Substituted by M.P. Act No. 23 of 1958.]
