Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 120] [Entire Act] Union of India - Subsection Section 120(1) in The Indian Succession Act, 1925 (1)A legacy bequeathed in case a specified uncertain event shall happen does not vest until that event happens.
