Section 4 in The Hardwar Ardh Kumbha Mela Rules, 2002
4. Committee.
(1)A Committee, the number of members of which shall not exceed 15 shall be constituted by the Officer-in-charge.(2)The Officer-in-charge and additional Officer-in-charge shall be the Chairman and Secretary of the Committee respectively.(3)Ten members shall form a quorum.(4)In the absence of a quorum at any meeting, the meeting shall be adjourned for another day. No quorum shall be necessary for an adjourned meeting.
