Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Ladakh - Section Section 94 in The Probate and Administration Act, 1977 94. Powers of administrator of effects unadministered. - The administrator of effects unadministered has, with respect to such effects, the same powers as the original executor or administrator.
