Supreme Court - Daily Orders
Asma Lateef vs Shabbir Ahmad on 10 August, 2022
Bench: B.R. Gavai, Pamidighantam Sri Narasimha
ITEM NO.108 COURT NO.14 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9695/2013
ASMA LATEEF & ANR. Appellant(s)
VERSUS
SHABBIR AHMAD & ORS. Respondent(s)
( IA No. 6/2015 - EXEMPTION FROM FILING O.T.)
Date : 10-08-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. Shashwat Goel, Adv.
Mr. Vaibhav Mishra, Adv.
Mr. Ekansh Bansal, Adv.
Mr. Rahul Narayan, AOR (NP)
For Respondent(s) Mr. Abhishek Mohanty, Adv.
Ms. Preetika Dwivedi, Adv
Mr. Abhishek Chaudhary, AOR
Mr. Adarsh Upadhyay, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(Geeta Ahuja) (Vidya Negi) Assistant Registrar-Cum-PS Assistant Registrar Signature Not Verified Digitally signed by GEETA AHUJA Date: 2022.08.11 16:29:31 IST Reason: