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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(b) in Panjab University Act, 1947

(b)In particular and without prejudice to the generality of the foregoing powers orders may be passed by Government providing for :-
(i)the election of the Fellows under Section 13;
(ii)the election of the Syndicate to ensure its continuity; and
(iii)the constitution of Faculties and the allocation of Fellows thereto.