Himachal Pradesh High Court
Suresh Chand vs . Sanjay Verma on 30 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Suresh Chand vs. Sanjay Verma RSA No. 444 of 2019 .
30.03.2022 Present: Mr. Y.P. Sood, Advocate for the appellant.
Mr. Virender Verma, Advocate for the respondents.
As jointly prayed for, list on 25.05.2022.
(Ajay Mohan Goel) Judge March 30, 2022 (narender) ::: Downloaded on - 30/03/2022 20:22:08 :::CIS