Section 72(3)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(3)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)certificate from Registering Authority containing make, model and seating capacity of the vehicles owned by the applicant at the time of making the application;

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State of Chattisgarh - Subsection

Section 72(3)(b) in The Chhattisgarh Motor Vehicles Rules, 1994