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Union of India - Section

Section 10 in The Central Electricity Authority (Procedure For Transaction Of Business) Regulations, 2006

10. Presiding of meetings in the absence of Chairperson .-The Chairperson shall preside over the meetings and the conduct of business of the Authority. If for any reason the Chairperson is unable to be present at the meeting, any other Member nominated by the Chairperson in this behalf and in the absence of such nomination or when there is no Chairperson, any Member present at the meeting shall be elected by the Members present, to preside over the meeting and perform the duties of the Chairperson.