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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in Rajasthan Police Rules, 2008

(b)When it appears that the police force ordinarily employed for duties in connection with election of the Lok-Sabha or the State Legislative Assembly or any local authority or for traffic management is not sufficient.