Delhi High Court - Orders
M/S Bls Sumer Jv vs Delhi State Industrial & ... on 27 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 122/2018
M/S BLS SUMER JV ..... Petitioner
Through Mr.Ashish Dholakia, Mr. GAutam
Bajaj and Mr. Rohan Chawla, Advs.
versus
DELHI STATE INDUSTRIAL & INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. ..... Respondent
Through Mr.Moni Cinmoy, Adv. for DSIDC
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 27.02.2019 The matter is still pending before the Division Bench. As per the order of the Division Bench, proceedings in this matter have been stayed.
List on 13.08.2019.
JAYANT NATH, J FEBRUARY 27, 2019 rb