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Delhi High Court - Orders

M/S Bls Sumer Jv vs Delhi State Industrial & ... on 27 February, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~OS-17
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     OMP (ENF.) (COMM.) 122/2018
      M/S BLS SUMER JV                             ..... Petitioner
                         Through     Mr.Ashish Dholakia, Mr. GAutam
                         Bajaj and Mr. Rohan Chawla, Advs.

                         versus

      DELHI STATE INDUSTRIAL & INFRASTRUCTURE
      DEVELOPMENT CORPORATION LTD. ..... Respondent
                    Through  Mr.Moni Cinmoy, Adv. for DSIDC

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

                         ORDER

% 27.02.2019 The matter is still pending before the Division Bench. As per the order of the Division Bench, proceedings in this matter have been stayed.

List on 13.08.2019.

JAYANT NATH, J FEBRUARY 27, 2019 rb