Himachal Pradesh High Court
Sushant Sharma vs Parveen Sharma on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Sushant Sharma versus Parveen Sharma FAO (FC) No. 20 of 2021 .
02.05.2022 Present Ms. Madhurika Sekhon, Advocate vice Mr. Harish Kumar Verma, Advocate, for the appellant. Mr. Neel Kamal Sharma, Advocate, for the respondent.
Learned Mediator has returned the record only because parties did not appear before him.
Learned Counsel appearing for the appellant submits that her client had suffered a fracture and that is why he could not put in appearance before the learned Mediator. Moreover, he is otherwise ready to explore the possibility of amicable settlement. Her statement is taken on record.
Let the parties to appear before the learned Mediator on 06.05.2022.
(Tarlok Singh Chauhan)
Judge
May 2, 2022 (Chander Bhusan Barowalia)
(hemlata) Judge.
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