Allahabad High Court
The Commissioner Commercial Tax/Trade ... vs G.R. Computers Information Services ... on 9 July, 2010
Author: Pankai Mithal
Bench: Pankai Mithal
Court No. - 33 Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 86 of 2008 Petitioner :- The Commissioner Commercial Tax/Trade Tax U.P. Lucknow Respondent :- G.R. Computers Information Services Pvt. Ltd. Petitioner Counsel :- Standing Counsel Hon'ble Pankai Mithal.J.
Delav Condonation ADDlication No. 105623 of 2008 Issue notice to the opposite party. Order Date :- 9.7.2010 SKS