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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(2)The State Government may issue detailed guidelines/order from time to time for admission into and management of old age homes in accordance with the norms and standard laid down in sub-rule (1).