Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 13 in The M.P. Municipal Services (Scale of Pay and Allowances) Rules, 1967

13. Scales of pay.

- The scales of pay of the posts mentioned in Schedule 111 will be as given in that Schedule. Scales of pay of posts not mentioned therein will remain unchanged provided that the Government will have power to alter the pay scales as and when considered necessary.