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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(m) in Tamil Nadu Marine Fishing Regulation Act, 1983

(m)[ "surveillance and communication system" means the system used for making communication from fishing vessel and includes Global Positioning System (GPS), Very High Frequency (VHF), High Frequency (HF), Wireless, seamless communication, Vessel Tracking and Monitoring System (VTMS), Navigation lights and shapes; [Inserted by Act No. 18 of 2017.]