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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3) in The Rabindra Mukta Vidyalaya Act, 2001

(3)[ The Academic Advisory Committee shall consist of the following members:-
(a)the President;
(b)the Head of the Academic Department of the Council;
(c)three members to be nominated by the Council from amongst the members of the Council;
(d)four members to be nominated by the Council from amongst the eminent academicians in different branches of knowledge.]
[* * * * * * * * * * * * * * *] [[Sub-Section (4) omitted by W.B. Act 13 of 2006, which was as under :-'(4) The Head of the Academic Department of the Vidyalaya (hereinafter referred to in this Act as the Academic Department) shall be member of the Academic Advisory Committee and not more than four members of the Governing Body including the Chairman and the Director shall be included in the Academic Advisory Committee.'.]]