Section 878 in Rules under the United Provinces Excise Act, 1910
878. Placement of mashtuns, etc. to admit of gauging and alterations to be intimated to the officer-in-charge.
- All mashtuns, underbacks, coolers, fermenting vessels and settling backs shall be so place and fixed as to admit of their contents being accurately ascertained by gauge or measure and shall not be altered in shape, position or capacity without two days' notice in writing to the officer-in-charge.
