Madhya Pradesh High Court
Kailash Narayan Ahirwar vs The State Of Madhya Pradesh on 12 June, 2020
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2686-2020 The High Court Of Madhya Pradesh CRA-2686-2020 (KAILASH NARAYAN AHIRWAR Vs THE STATE OF MADHYA PRADESH) 3 Gwalior, Dated : 12-06-2020 Due to paucity of time, matter could not be heard. List in the next week.
(ANAND PATHAK) JUDGE JPS/-
Digitally signed by JAI PRAKASH SOLANKI Date: 15/06/2020 10:47:46