Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Kailash Narayan Ahirwar vs The State Of Madhya Pradesh on 12 June, 2020

Author: Anand Pathak

Bench: Anand Pathak

1 CRA-2686-2020 The High Court Of Madhya Pradesh CRA-2686-2020 (KAILASH NARAYAN AHIRWAR Vs THE STATE OF MADHYA PRADESH) 3 Gwalior, Dated : 12-06-2020 Due to paucity of time, matter could not be heard. List in the next week.

(ANAND PATHAK) JUDGE JPS/-

Digitally signed by JAI PRAKASH SOLANKI Date: 15/06/2020 10:47:46