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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(6)"Deluxe stage carriage" or Deluxe Bus" means a bus which conforms to the followings specifications:
(I)each passenger's seat-
(i)should have a minimum area of 45.8*45.8 centimeters measured on the straight lines along and at the right angle to the front of each seat;
(ii)should be provided with seat cushion of 10 centimeters;
(iii)should be provided with back rest of the height of 71.2 centimeters with 5 centimeters thick cushion with foam rexine cover or tapestry cover and head rest of 40/17.78 centimeters *26.67 centimeters.
(II)Seating arrangement:- seating layout should be two and two on either side, all seats facing forward with a clear space of not less than 71.2 centimeters between the back of seats with 38 centimeters leg space.
(III)Windows: -142.5 centimeters wide fitted with filmed safety glasses conforming to the specifications laid down by the Bureau of Indian Standards.
(IV)Driver's Cabin: Driver's cabin should be half partitioned , and
(V)should have the facilities of an audio system and internal fluorescent tube lighting.