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Union of India - Section

Section 8 in Continuing Dental Education Regulations, 2018

8. Exemptions.

- 8.1 Dentists above the age of 65 years.
8.2Dental teaching faculty with MDS qualification working in a Dental College imparting Post- Graduate degree dental education and having more than 15 years MDS teaching experience in any recognised dental college.
8.3PG Students during the period of their course.*
8.4One year exemptions given for pregnancy and child birth**
8.5The period of serious medical condition*** in respect of any dentist has to be exempted by the respective State Dental Council for considering any block year of 5 years.*Maximum 60 credit points may be reduced depending on the period of the Course.** 20 credit points may be reduced.***Serious medical condition shall be duly certified by the competent Government Authority of the State.