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Patna High Court - Orders

Prem Chand Pandey, vs The State Of Bihar on 9 January, 2023

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.9432 of 2022
     ======================================================
1.    Prem Chand Pandey, Son of Late Ambika Pandey, Resident of Village-
      Sukharepur, P.S.-Sonhan, District-Kaimur.
2.   Hariji Singh, Son of Triveni Singh, Resident of Village-Machhanhata, P.S.-
     Durgawati, District-Kaimur.
3.   Manorma Kumari, D/o Ram Keshwar Singh, Wife of Bansraj Singh,
     Resident of Village-Bhaluhi, P.S.-Mohania, District-Kaimur.
4.   Jokhu Ram Tripathi, Son of Dharmacharya Tripathi, resident of Village-
     Azad Nagar, Ward No. 2, New Ward No. 11 Bhabhua, P.S.-Bhabhua Sadar,
     District-Kaimur (Bhabhua).
5.   Arjun Prasad Gupta, Son of Late Gajadhar Prasad Gupta, Resident of
     Village-Kuraa, P.S.-Mohania, District-Kaimur.
6.   Yogendra Prasad Pandey, Son of Ramji Pandey, Resident of Village-
     Janardanpur, P.S.-Durgawati, District-Kaimur.
7.   Umakant Chaubey, Son of Chandra Shekhar Chaubey, Resident of Village-
     Basahi, P.S.-Kudra, District-Kaimur.
8.   Gauri Shankar Tiwari, Son of Late Kailash Tiwari, Resident of Village-
     Mudahariya, P.S.-Mohania, District-Kaimur.
9.   Keshnath Prasad, son of Late Vikrama Prasad, Resident of Village-
     Sarangpur, P.S.-Bhabhua, District-Kaimur.
10. Tung Nath Rai, Son of Kedar Nath Rai, Resident of Village-Harpur, P.S.-
    Rajpur, District-Buxar.
11. Madan Pandey, Son of Late Ram Prasad Pandey, Resident of Village-
    Nagpur, P.S.-Rajpur, District-Buxar.
12. Upendra Nath Rai, Son of Parayan Rai, Resident of Rampur, P.S.-Rajpur,
    District-Buxar.
13. Amar Nath Rai, Son f Ram Bayas Rai, Resident of Village-Rampur, P.S.-
    Rampur, District-Buxar.
14. Martand Singh Baghel, son of Ram Bayas Singh, Resident of Fakharabad
    (Baghel Nagar), P.S.-Kudra, District-Kaimur.
15. Sanjay Kumar Singh, Son of Sri Ram Murat Singh, Resident of Village-
    Sarai, P.S.-Ramgarh, District-Kaimur.
16. Shakuntala Kumari, D/o Jay Govind Sharma, Wife of Kameshwar Sharma,
    Resident of Village-Baliya, P.S.-Natwar, District-Rohtas.
17. Sirmanti Ekma, Wife of Satyendra Kumar, Resident of Village-Chandapura,
    P.S.-Tilauthu, District-Rohtas.
18. Avinash Chandra Chaubey, Son of Ramakant Chaubey, Resident of Village-
    Gurra, P.S.-Nuaon, District-Kaimur.
19. Shiwakant Pandey, Son of Late Rajendra Pandey, Resident of Village-Jai
    Prakash Nagar, Road No. 6, I.T.I. Betiah, P.S.-Muffasil, District-West
    Champaran.
           Patna High Court CWJC No.9432 of 2022(5) dt.09-01-2023
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                                                                            ... ... Petitioner/s
                                                    Versus
              1.   The State of Bihar through the Principal Secretary, Education Department,
                   Government of Bihar, Patna.
              2.   The Director Primary Education Department, Government of Bihar, Patna.
              3.   The Bihar Staff Selection Commission through its Secretary, Veterinary
                   College, Patna.
              4.   The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s    :       Mr. Rajesh Kumar, Adv.
                   For the B.S.S.C.        :       Mr. S. S. Sundaram, Adv.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
                   SHARMA
                                         ORAL ORDER

5    09-01-2023

After some arguments, the learned counsel for the petitioner prays for withdrawal of the writ petition.

Dismiss as withdrawn.

(Sanjeev Prakash Sharma, J) Suraj/-

Item No. 22 U