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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Quality of materials may be relaxed in LIG Scheme. - For housing schemes put up for economically weaker sections and low income groups, the quality of materials to be used may be relaxed subject to the approval of the Authority :Provided that the housing units constructed of combustible materials are properly segregated from fire protection point of view.