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[Cites 0, Cited by 0] [Section 5A(5)] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(5)(g) in Rules under the United Provinces Excise Act, 1910

(g)The permit may be suspended or cancelled, in accordance with the provisions of Section 34 of the U.P. Excise Act, 1910;