Karnataka High Court
M/S Revajeetu Builders And Developers vs M/S Narayanaswamy & Sons on 17 June, 2008
IN THE HIGH coum or KARNATAKA, BANG.%§Lf)"E_'l§"vv.4 DATED THIS THE 17th DAY or .3uNE,'§éoo:% é " BEFORE-M». THE HOWBLE MR.JUST§CE'_'_HA;:£3lLLt§;P§5fi ' 12.9. Between: 1 M] S.REVAJEE'I'U_ BUILDE§§RS"'--. L 'A &.DEVEL()PERS NO 594, 5,MAIN,.~-1--1_C3ROS SADAS}££VPsNA(i}AR, 'V BANGMBEREV &% REl?."BY~..I'F3' 3.MAN&Gi*NVG Pi1R'§,'HER 2 SHOBHA MAKHIJA D % 'W0 LATDjMAH0mR_MAKHwA MANAGING PA~m'N.x3R D 4, R/O REVAJEET1} BUILDERS AND DEVELOPERS ' zreo 594, 5 11 CROSS _SA.DA$HlVANAGAR, D. _'.B4§i~:GA_1.'g:aRE PETITIONERS '(gym/7s,'r§;5:éD1 mw CHAMBERS, ADV.) ANI7/:. " M/S NARAYANASWAMY 8: sons A PARTNERSHIP mam, N0 6/ 1 AND 6/2 DASARAHALL} REP. BY ITS MANAGING PARTNER B M NARAYANSWAMY Lt/"D B M NARAYANSWAMY S/O LATE B M MUNIVENKATAPPA 78 YEARS, R/AT NO 33/ 20, VAN£V§l..AS ROAD, BASAVANAGUDI BANGALORE 4 GKUMARASWAMY S/O LATE GOVINDASWAMYZ. 42 YEARS, * R/AT NO 886/4, LA)(naIPURAM ' MYSORE N VISHWANATH, ._ _ S/0 B M NARAYAEASWAMY A 42 YEARS, _ ' RIAT N010. WEST R0YAi_PE'§TA,V ME-.Di?.AS emo 14 " E10 EM i'tARAY ~._AswAMir AGEW3.5EYi'3AR$;"~~+ 1 E LR/-A:I'..NG WEST RCBYA PE}'T'I_'A: ~ ' 1 1, MADRAS 500014" &vE.CHll;i"NE'GOWDA i?A'I'HER'S NAME ram' KNOWN a. "'-?PAN'i)U'RANGA NILAYA' _69();9 A CROSS, 1:1 MASK ROAD 1_:.:s*;%Ac';.E, MAHALAKS!-IMIPURAM »._BAN'GALORE 560C186 % " NARAYANA MURPHY ENGINEER. R/AT NO 194, SUBBAMMA CHETTY ROAD, BASAVANAGU DI N ET AKALLAPPA CIRCLE BANGALORE 4 . . . RESPONDENTS
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