Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(1) in The Saurashtra University Act, 1965 (1)The constitution, powers and duties of the Boards as are under this Act or as may be declared by the statutes to be, authorities of the University shall be as prescribed by the Statutes.
