Madhya Pradesh High Court
Anku@Ankit Dangi vs The State Of Madhya Pradesh on 23 February, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 15411 of 2023 (ANKU@ANKIT DANGI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-02-2024 Ms. Prachi Sharma - Advocate for the appellant.
Shri Rohit Shrivastava - Panel Lawyer for the State.
As a matter of last indulgence, counsel for the appellant seeks time to argue the matter.
List the case after two weeks.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 24-02-2024 10:58:18 AM