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[Cites 0, Cited by 0] [Section 66A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66A(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(4)The principal of a stock certificate shall be paid on the expiry of 40 calendar years from the date of vesting :Provided that any stock certificate may be redeemed at an earlier date at the option of the Government.