Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(r) in The Jaipur Development Authority Act, 1982

(r)to do all such other acts and things which may be necessary for or incidental or conductive to, any matters which arise on account of its activity and which are necessary for furtherance of the objects for which the Authority is established; and