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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(4) in The West Bengal Motor Vehicles Rules, 1989

(4)The authority granting a temporary certificate of registration shall, in all cases, forward a copy of Form C.R. Tem, to the registering authority in whose area the vehicle is to be ordinarily kept.