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Union of India - Section

Section 3 in The Airports Authority Of India (Lost Property) Regulations, 2003

3. Lost property to be handed over to an officer .-(1) Subject to the provisions of the Customs Act and of the rules and regulations made thereunder, any person (other than on officer) who finds any lost property shall hand it over immediately to an officer in the same condition in which he finds it and inform the officer of the circumstances in which it was found.

(2)The officer referred to in clause (1) above shall be responsible to maintain a register containing the description of the lost property, the name, address and the signature of the person(s) and the officer handing it over and taking it over.