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Rajasthan High Court - Jodhpur

Ashish Bhai vs The Registrar, Opjs University, Churu on 23 May, 2019

Author: Sangeet Lodha

Bench: Sangeet Lodha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Writ Petition No. 6855/2019

                                   Ashish Bhai
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Registrar, OPJS University, Churu
                                                                                                   ----Respondent


                                   For Petitioner(s)         :    Mr. Shyam Paliwal
                                   For Respondent(s)         :    -----



                                              HON'BLE MR. JUSTICE SANGEET LODHA

Order 23/05/2019 Defects pointed out by the Registry may be removed within a period of one week, failing which, the writ petition shall stand dismissed without reference to the Court.

(SANGEET LODHA),J 16-RP/-

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