Rajasthan High Court - Jodhpur
Ashish Bhai vs The Registrar, Opjs University, Churu on 23 May, 2019
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6855/2019
Ashish Bhai
----Petitioner
Versus
The Registrar, OPJS University, Churu
----Respondent
For Petitioner(s) : Mr. Shyam Paliwal
For Respondent(s) : -----
HON'BLE MR. JUSTICE SANGEET LODHA
Order 23/05/2019 Defects pointed out by the Registry may be removed within a period of one week, failing which, the writ petition shall stand dismissed without reference to the Court.
(SANGEET LODHA),J 16-RP/-
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