Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Adarsh Bundela vs The State Of Madhya Pradesh on 22 November, 2024

Author: Sunita Yadav

Bench: Sunita Yadav

1 MCRC-41397-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 41397 of 2024 (ADARSH BUNDELA Vs THE STATE OF MADHYA PRADESH ) Dated : 22-11-2024 None for the applicant.

List after a week.

(SUNITA YADAV) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 22/11/2024 12:53:30