Madhya Pradesh High Court
Adarsh Bundela vs The State Of Madhya Pradesh on 22 November, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-41397-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 41397 of 2024 (ADARSH BUNDELA Vs THE STATE OF MADHYA PRADESH ) Dated : 22-11-2024 None for the applicant.
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(SUNITA YADAV) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 22/11/2024 12:53:30